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Himachal Pradesh High Court

Ajay Kumar vs . Ramesh Chand & Another on 21 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ajay Kumar vs. Ramesh Chand & another .

RSA No. 227 of 2022 21.12.2022 Present: Mr. R. L. Chaudhary, Advocate, for the appellant.

Mr. Kavita Kajal, Advocate, vice counsel for respondent No.1.

Learned counsel for the appellant submits that there are chances of amicable resolution of the dispute between the parties. In view of this, let the parties remain present on the next date of hearing.

List on 7.3.2023.

(Satyen Vaidya) Judge 21st December, 2022 (kck) ::: Downloaded on - 21/12/2022 20:36:05 :::CIS