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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(1)(b) in Securities And Exchange Board Of India (Ombudsman) Regulations, 2003

(b)submit an annual report to the Board within three months of the close of each financial year containing general review of activities of his office; and