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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1) in The Assam Administrative Tribunal Regulations, 1977

(1)The Chairman or in his absence, the manager to be nominated by him, may, by special or general order, direct the constitution of Bench or Benches comprising of two or more members.