Himachal Pradesh High Court
State Of H.P. & Another vs . Janam Singh on 1 April, 2022
Author: Sabina
Bench: Sabina
State of H.P. & Another vs. Janam Singh .
RFA No. 102 of 2021.
01.04.2022 Present: Mr. Ashwani Sharma, Additional Advocate General , for the appellants.
Mr. R.K. Sharma, Senior Advocate with Mr. Arun Kumar, Advocate for the respondent.
Learned Additional Advocate General requests for an adjournment.
r to As requested, list after four weeks.
(Sabina) Judge April 01, 2022 (ps/vh) ::: Downloaded on - 01/04/2022 20:13:17 :::CIS