Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Punjab - Subsection Section 53(1) in Punjab Boiler Attendants Rules, 1961 (1)The owner of a boiler who works or permits or causes the boiler to be worked at any time in contravention of rule 4 shall be punishable with fine which may extend to one hundred rupees.
