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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(a) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(a)engage himself or participate in any demonstration which is prejudicial to the interests and the sovereignty and integrity of India, security of the State, the interests of the University, Public sector, decency or morality or which involves contempt of Court, defamation of incitement to an offence including inciting students or employees against other students or employees, University or administration; or