Section 8 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes
8. Demonstrations and strikes.
- No employee shall-(a)engage himself or participate in any demonstration which is prejudicial to the interests and the sovereignty and integrity of India, security of the State, the interests of the University, Public sector, decency or morality or which involves contempt of Court, defamation of incitement to an offence including inciting students or employees against other students or employees, University or administration; or(b)resort to or in any way abet any form of strike, or coercion or physical duress in connection with any matter pertaining to his service or the service of any other employee or employees of the University.
