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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(c) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(c)The internal examiner while checking the answer-books shall also see that the answer-books have been evaluated correctly as per scheme of mark/marks given in the Question paper and that the maximum and minimum pass marks have been correctly entered in the relevant column of the list.