Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(i) in The Rajiv Gandhi University Act, 2006 (i)in section 1, in sub-section (2), for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted;
