Section 42(2) in Karnataka Janapada Vishwavidyalaya Act, 2011
(2)In making the Ordinances, the Syndicate shall consult,-(i)the Board or the Boards of Studies concerned when such Ordinances affect the duties of examiners; and(ii)the Academic Council when such Ordinances affect the courses of study, conduct or the standard of examinations or the conditions of residence of students.
