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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(ii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(ii)the Academic Council when such Ordinances affect the courses of study, conduct or the standard of examinations or the conditions of residence of students.