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State of Goa - Section

Section 84 in The Goa, Daman and Diu School Education Rules, 1986

84. Medical Certificate and character certificate.

(1)Every appointment in a recognised private school, whether aided or not, shall be subject to the physical fitness and good character of the appointee.
(2)The candidates selected for appointment shall be required to produce a medical Certificate of fitness from a Hospital established or maintained by Government or any medical authority or a registered medical practitioner approved for the purpose by the Director and two certificates from two different members of Parliament or members of the Legislative Assembly of Goa, Daman and Diu or Gazetted Officers or the members of the municipalities ["or of Gram Panchayats"] [These words have been inserted by (Amendment) Rules, 1994. (Official Gazette Series I No. 28 dated 14-10-1994).] not related to the candidate certifying the character of the appointee.
(3)In the case of Aided school, a copy of the medical certificate and a copy each of the certificates of character shall be enclosed with the Grant-in-aid papers, claiming for the first time, the salary grant of the appointee.