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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The candidates selected for appointment shall be required to produce a medical Certificate of fitness from a Hospital established or maintained by Government or any medical authority or a registered medical practitioner approved for the purpose by the Director and two certificates from two different members of Parliament or members of the Legislative Assembly of Goa, Daman and Diu or Gazetted Officers or the members of the municipalities ["or of Gram Panchayats"] [These words have been inserted by (Amendment) Rules, 1994. (Official Gazette Series I No. 28 dated 14-10-1994).] not related to the candidate certifying the character of the appointee.