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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(1) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(1)The Commission may pass such orders, as it thinks fit, in case of the contravention or the likely contravention of the licence terms or conditions by the licensee.