Section 58 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002
58. Contravention of Licence.
(1)The Commission may pass such orders, as it thinks fit, in case of the contravention or the likely contravention of the licence terms or conditions by the licensee.(2)The Commission may follow, as far as possible, the general procedure prescribed in Chapter 11 of these regulations in dealing with a proceeding arising out of a contravention or likely contravention by a licensee
