Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15F] [Entire Act] State of Kerala - Subsection Section 15F(2) in Kerala Toddy Workers' Welfare Fund Act, 1969 (2)The Government shall as soon as the receipt of the same, cause to be laid on the table of the Legislative Assembly.].