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State of Kerala - Section

Section 15F in Kerala Toddy Workers' Welfare Fund Act, 1969

15F. [ Laying of annual report and audited accounts of the Board before the Legislative Assembly. [Inserted by Act No. 3 of 1996.]

(1)The copy of the annual report of the Board, prepared under the direction of, and approved by, the Board together with an audited statement of accounts shall be submitted to Government before the end of the months of December every year.
(2)The Government shall as soon as the receipt of the same, cause to be laid on the table of the Legislative Assembly.].