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Bombay Presidency - Section

Section 9 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

9.

The question papers shall be delivered by the Examiners in person to the Registrar or send to him by insured post in sealed cover on or before the specified date which shall be at least thirty days before the date fixed for the commencement of the examination. No copy of the question paper shall be retained by the Examiners.