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[Cites 0, Cited by 0] [Section 62(7)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(7)(b) in Bihar Factories Rules, 1950

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated of fire resistant construction which are isolated from the remainder or the building by fire walls and self closing arc doors.