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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(b) in First Statutes of the Jai Narayan Vyas University Jodhpur

(b)Each Department shall consist of the following members, namely:-
(i)teachers of the Department;
(ii)persons appointed to conduct research in the Department;
(iii)honorary Professors, if any, attached to the Department;
(iv)such other persons as may be members of the Department in accordance with provisions of the Statutes;