Section 8 in First Statutes of the Jai Narayan Vyas University Jodhpur
8.
(1)(a)Each Faculty shall consist of such Department of studies as may be assigned to it by Statutes;(b)Each Department shall consist of the following members, namely:-(i)teachers of the Department;(ii)persons appointed to conduct research in the Department;(iii)honorary Professors, if any, attached to the Department;(iv)such other persons as may be members of the Department in accordance with provisions of the Statutes;(c)Each Department shall have a Head who may be a Professor or, if there is no Professor, a Reader and whose duties and functions and terms and conditions of appointment shall be prescribed by the Ordinance;Provided that if there are more Professors or Readers than one in any department, the Head of the Department shall be appointed by the Vice Chancellor according to such seniority as has been determined, and in the absence of such clearly determined seniority the Head of the Department shall be appointed by the Vice-Chancellor at his discretion till such seniority is determined or for a period not exceeding three years whichever is earlier:Provided further that if there is no Professor or Reader in the department, the Senior most teacher shall act as the Head of the Department.(2)(a)The University shall have the following Faculties:-(i)Arts,(ii)Social Sciences,(iii)Science,(iv)Commerce,(v)Law,(vi)Engineering,(vii)Education,and such other Faculties as may be constituted from time to time:Provided that two or more Faculties may be grouped together.(b)The following shall be the Departments o f Studies assigned to each Faculty:-Arts:(i)English,(ii)Sanskrit.(iii)Hindi,(iv)History,(v)Philosophy,(vi)Music,(vii)Home Science,(viii)Fine Arts & Painting,(ix)Comparative Literature and Language studies.(x)Rajasthani,Social Sciences:(i)Economics,(ii)Sociology,(iii)Political Science, and(iv)Geography.Science:(i)Physics,(ii)Mathematics and Statistics,(iii)Chemistry,(iv)Zoology,(v)Botany, and(vi)Geology.Commerce.Commerce.Engineering:(i)Civil,(ii)Structural,(iii)Mechanical,(iv)Electrical,(v)Mining, and(vi)Metallurgy.Law:Law.Education:(i)Education, and(ii)Psychology.(3)Each Faculty shall consist of the following members, namely:(i)Dean of the Faculty;(ii)Professors and Readers in the subjects assigned to the Faculty in the University;(iii)All Heads of Departments of subjects within the purview of the Faculty in the colleges and institutions of the degree standard at least, provided that they have at least 8 years experience of teaching degree classes in a subject of the Faculty;(iv)One or two teachers according to the strength of the Department by rotation, according to seniority from each Department of the Faculty; provided that the teacher has at least five years of teaching experience of degree classes in a subject of the Faculty.Note. - There shall be only one teacher where the strength of the Department is not more than five including the Head of the Department.(v)Two persons co-opted by the Faculty concerned from among persons who are not teachers in the University or in any of its colleges and institutions,(4)The Members of a Faculty, other than Ex-officio members, shall hold office for period of three years.
