Section 26(1) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017
(1)The Executive Council shall be the executive body of the University. It shall consist of the following members, namely :(A)ex-officio members :(i)The Vice-Chancellor;(ii)The Pro-Vice-Chancellor;(iii)The Registrar;(iv)Academic Registrar;(v)Two Members of Assam Legislative Assembly;(vi)The Director of Higher Education, Assam;(vii)The Director of Technical Education, Assam;(viii)The Director of Medical Education, Assam;(ix)The Chairman, Board of Secondary Education, Assam;(x)Chairman, Higher Secondary Education Council, Assam;(xi)The Principal of Constituent College, if any;(xii)President and Secretary, Bhattadev University Teachers Association(B)Other members :(xiii)Two Heads of Departments of the University who are professors, to be chosen by the Vice-Chancellor by rotation according to seniority for a period of three years;(xiv)One Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years, by rotation according to seniority;(xv)Two members to be elected by the court from amongst its members at its Annual General Meeting other than employees and students of the University;(xvi)Two teachers other than a Dean of Faculty of the University to be elected by the Academic Council from amongst such teachers who are its members;(xvii)Two persons of whom one shall be women to be nominated by the Chancellor,(xviii)Two persons to be nominated by the State Government; and(xix)Two members (one female) from Bajali College Alumni (to be nominated by the Vice-Chancellor).
