Section 26(1)(A) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

(A)ex-officio members :

(i)The Vice-Chancellor;

(ii)The Pro-Vice-Chancellor;

(iii)The Registrar;

(iv)Academic Registrar;

(v)Two Members of Assam Legislative Assembly;

(vi)The Director of Higher Education, Assam;

(vii)The Director of Technical Education, Assam;

(viii)The Director of Medical Education, Assam;

(ix)The Chairman, Board of Secondary Education, Assam;

(x)Chairman, Higher Secondary Education Council, Assam;

(xi)The Principal of Constituent College, if any;

(xii)President and Secretary, Bhattadev University Teachers Association

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