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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(1)(iv) in The Gujarat Agricultural Lands Ceiling Act, 1960

(iv)if the lessee fails to vacate the land on the expiry of the term of the lease, he shall be liable to be summarily evicted by the Mamlatdar.