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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(m) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(m)[ Cost of Subcutaneous Infusion Pump-an instrument for use of blood transfusion.] [Inserted by Notification No. F.12(12) FD(Gr.2)/82, dated 7.4.1994, published in R.G.G. Part 4(ga)(I), dated 7.4.1994.]