Madhya Pradesh High Court
Anil Kumar Kushwaha vs Rajendra Patel on 6 March, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 413 of 2024 (ANIL KUMAR KUSHWAHA AND OTHERS Vs RAJENDRA PATEL) Dated : 06-03-2024 Shri Anand Bhuban Sahu - Advocate for the petitioner.
Learned counsel for the petitioner prays for passover. Today is final hearing day. Passover is not admissible on final hearing day as it encroaches time reserved for final hearing. Request for passover is rejected.
Case is adjourned.
List this case after Holi vacation.
(VIVEK AGARWAL) JUDGE ts Signature Not Verified Signed by: TULSA SINGH Signing time: 06-03-2024 18:10:05