Section 35(2) in Himachal Pradesh Municipal Election Rules, 2015
(2)The election programme shall specify the date or dates on, by, or within which -(i)the nomination papers shall be presented;(ii)the nomination papers shall be scrutinized;(iii)a candidate may withdraw his candidature;(iv)the list of contesting candidates shall be affixed:(v)the list of polling stations shall be pasted;(vi)the poll, if necessary shall be held on.........from.......AM to..........PM. (the hours of poll shall not be less than six hours.) ;(vii)the counting in the event of poll, shall be done at......................... (Specify place, date and time thereof); and(viii)the result of the election shall be declared.
