Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Goa - Subsection Section 74(2) in The Goa, Daman and Diu Irrigation Act, 1973 (2)the proceedings of any Officer who, under the provisions of this Part, is required to take action in any matter; and
