Section 74 in The Goa, Daman and Diu Irrigation Act, 1973
74. Power to make rules.
- The Government may by notification and after previous publication make rules as to all or any of the following matters, namely:-(1)the manner of framing and revising the Record of Rights;(2)the proceedings of any Officer who, under the provisions of this Part, is required to take action in any matter; and(3)generally to carry out the provisions of this part.
