Section 25 in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
25. Leave Book.
(1)The employer shall provide each employee (including a home worker) with a book in Form VI or Form VII, as the case may be (hereinafter referred to as the Leave Book).(2)The Leave Book shall be the property of the employee and the employer shall not demand it except for making entries therein and shall not keep in for more than a week at a time.(3)If an employee losses his Leave Book, the employer shall provide him with a duplicate copy on payment of six paise.
