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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)The employer shall provide each employee (including a home worker) with a book in Form VI or Form VII, as the case may be (hereinafter referred to as the Leave Book).