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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(1)Outside each polling station there shall be displayed prominently
(a)a notice specifying the polling area, the electors who are entitled to cast their votes at the polling station and, when the polling area has more than one polling station the particulars of the electors so entitled; and
(b)copies of the lists in Form XIV of the contesting candidates.