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State of Odisha - Section

Section 39 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

39. Arrangements at Polling Stations.

(1)Outside each polling station there shall be displayed prominently
(a)a notice specifying the polling area, the electors who are entitled to cast their votes at the polling station and, when the polling area has more than one polling station the particulars of the electors so entitled; and
(b)copies of the lists in Form XIV of the contesting candidates.
(2)At each polling station there shall be set up one or more voting compartments in which electors can record their votes screened from observation.
(3)The Presiding Officer shall keep at each polling station sufficient number of ballot boxes, copies of the relevant part of the electoral roll, ballot papers, instruments for stamping the distinguishing mark on ballot papers and articles necessary for elector to mark the ballot papers.