Section 12(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(a)cause a copy of the order passed by him under sub-section (1) to be exhibited prominently in the infected place in the Court language of the locality ; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 12(2)(a) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)