Section 19(1)(iv) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

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State of Gujarat - Subsection

Section 19(1)(iv) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(iv)Non-Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the Government in this behalf,

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State of Gujarat - Subsection

Section 19(1)(iv) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008