Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(ii) in The Punjab Land Revenue Rules (ii)And in the enforcing of these orders a Revenue-officer shall have all the powers in regard to contempts ; resistance and the like which a civil court may exercise in the execution of a decree of the description mentioned in sub-section (i).
