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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Statistics and Economics Service Rules, 1979

(2)If two of more candidates obtain equal marks the order of merit shall be determined in the written examination; should the marks secured by them in the written examination be equal, the order of merit shall be determined in accordance with the highest marks secured in any Master's Degree Examination.