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State of Odisha - Section

Section 12 in The Orissa Statistics and Economics Service Rules, 1979

12. Forwarding of the list by the Commission.

(1)The Commission shall forward to Government a list arranged in order of merit of those candidates who have qualified by such minimum standard of suitability as the Commission may fix including the candidates belonging to the Scheduled Castes and the Scheduled Tribes who satisfy the said minimum standard.
(2)If two of more candidates obtain equal marks the order of merit shall be determined in the written examination; should the marks secured by them in the written examination be equal, the order of merit shall be determined in accordance with the highest marks secured in any Master's Degree Examination.
(3)The list referred to in Sub-rule (1) shall be published for general information in the manner the Commission consider appropriate.