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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Tamilnadu - Subsection

Section 70(2) in Tamil Nadu Town and Country Planning Act, 1971

(2)Every planning authority shall prepare for every year a report of its activities during that year and submit the report to the Director in such form and before such date as may be prescribed and the Director shall consolidate the reports and submit the same to the Government through the Board.Chapter - IX. Tribunal and its Staff and Functions.