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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1) in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005

(1)The owner of a dog shall not allow roam at large or trespass his dog for its un-authorised entry into the land of others, and the owner of the dog shall be liable for the same.