Section 7 in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005
7. Trespass by Dog.
(1)The owner of a dog shall not allow roam at large or trespass his dog for its un-authorised entry into the land of others, and the owner of the dog shall be liable for the same.(2)Where a roaming or trespassing dog causes damage by killing or injuring livestock, owner of the dog shall be liable for the damage so caused.
