Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Rajasthan - Subsection Section 91(b) in The Rajasthan Municipalities (Election) Rules, 1994 (b)References 'Member' and 'Members' wherever they occur shall be construed to be references to 'Councillor' and 'Councillors' respectively.
