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State of Rajasthan - Section

Section 91 in The Rajasthan Municipalities (Election) Rules, 1994

91. Election of President.

- The Returning Officer shall conduct the election of President in accordance with the procedure laid down in the foregoing rules contained in this chapter subject to the following variations, namely:-
(a)The references therein to 'Board' and 'Chairman' wherever they occur shall be construed to be references to 'Council' and 'President' respectively.
(b)References 'Member' and 'Members' wherever they occur shall be construed to be references to 'Councillor' and 'Councillors' respectively.