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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Maharashtra - Subsection

Section 125(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)To promote welfare of the staff and workers of the University following committee shall be established :-
(i)Vice-Chancellor.
(ii)One Director or Dean.
(iii)One Head of Department/One Professor.
(iv)One Associate Professor/Reader.
(v)One Assistant Professor.
(vi)One Senior Research Assistant/Junior Research Assistant.
(vii)One Agril. Assistant/Fieldman.
(viii)Five representatives of ministerial staff.
(ix)Comptroller.
(x)Registrar.