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State of Maharashtra - Section

Section 125 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

125. Appointment of a Committee for promoting welfare of the staff of the University.

(1)To promote welfare of the staff and workers of the University following committee shall be established :-
(i)Vice-Chancellor.
(ii)One Director or Dean.
(iii)One Head of Department/One Professor.
(iv)One Associate Professor/Reader.
(v)One Assistant Professor.
(vi)One Senior Research Assistant/Junior Research Assistant.
(vii)One Agril. Assistant/Fieldman.
(viii)Five representatives of ministerial staff.
(ix)Comptroller.
(x)Registrar.
(2)The Vice-Chancellor shall be the Chairman of the committee and the Registrar shall be the Secretary. All other members shall be nominated by the Vice-Chancellor. The term of the nominated members shall be for one year.
(3)The committee will make recommendations to the Vice-Chancellor to encourage University employees co-operative credit society.
(4)The committee shall hold its meetings at least once in six months and will transact the business for the general welfare of the staff of the University. The scope and extent of business of the committee shall be decided by the Vice-Chancellor.