Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25E] [Entire Act] State of Kerala - Subsection Section 25E(14) in Kerala Finance Act, 2016 (14)in section 62, in sub-section (1), for the word and figure "section 58", the words, figure, letter and symbol "section 58, section 58A" shall be substituted.;
