Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] Union of India - Subsection Section 171(2) in The Indian Post Office Rules, 1933 (2)Rule 152 shall also apply to the payment of telegraphic foreign currency money orders received from countries mentioned in the Post Office Guide under rule 158.
