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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(7)(d) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(d)The essential factors for preparation of mine plan, modified mine plan and submission of final mine closure plan shall be subject to guideline issued from time to time by the State Govt./ Central Govt.