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State of Bihar - Section

Section 50 in The Bihar Motor Vehicles Rules, 1992

50. Particulars to be exhibited on transport vehicles.

(1)The particulars to be exhibited on the left hand side of transport vehicle shall be:-
(a)in the case of motor cabs and maxi cabs:-
(i)the number of passengers permitted to be carried,
(ii)the minimum fares, chargeable,
(iii)the rate of fares, and
(iv)the registration number of vehicles.
(b)in the case of other transport vehicles:-
(i)the chassis number,
(ii)the unladen weight denoted by U.W.,
(iii)the gross vehicle weight denoted by G.V.W.,
(iv)the registered front axle weight denoted by F.A.W.,
(v)the registered rear axle weight denoted by R.A.W.,
(vi)the registered axle weight of each intermediate axle, if any, denoted by M.A.W.,
(vii)the number of passengers if permitted to be carried, denoted by pass, and
(viii)the number, size and ply rating of tyres on each axle denoted by Front, Rear and Middle.
(2)The name and address of the registered owner shall be exhibited on both sides of every transport vehicles, as required by Section 84.
(3)The letters and figures of the particulars to be exhibited under sub-rule (1) shall not be less than 20 mm in height.