Section 50(1)(b) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

(b)in the case of other transport vehicles:-

(i)the chassis number,

(ii)the unladen weight denoted by U.W.,

(iii)the gross vehicle weight denoted by G.V.W.,

(iv)the registered front axle weight denoted by F.A.W.,

(v)the registered rear axle weight denoted by R.A.W.,

(vi)the registered axle weight of each intermediate axle, if any, denoted by M.A.W.,

(vii)the number of passengers if permitted to be carried, denoted by pass, and

(viii)the number, size and ply rating of tyres on each axle denoted by Front, Rear and Middle.

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